Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Puducherry - Subsection

Section 28(4)(a) in Puducherry School Education Act, 1987

(a)Income derived by unaided schools by way of fees shall be utilised only for such educational purposes as may be prescribed ; and