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Custom, Excise & Service Tax Tribunal

Service Tax - Ahmedabad vs Polad Traders P Ltd on 29 October, 2018

         In The Customs, Excise & Service Tax Appellate Tribunal
                    West Zonal Bench At Ahmedabad


                                      Date of
                    Impugned
    Case No                          Impugned          Passed By             Appellant       Respondent

Order Detail's Order OIA-206/2012- Commissioner of Central C.S.T.-Service STC- Excise and Service Tax- Polad Traders P ST/10059/2013-DB 07/09/2012 Tax -

                 /AK/COMMR-A-                    SERVICE TAX -                              Ltd
                                                                           Ahmedabad
                 /AHD                            AHMEDABAD
                 OIA-RJT-EXCUS-                  Commissioner of Central
                                                                           C.C.E. & S.T.-   Sardar
ST/13204/2014-DB 000-APP-66-14-     02/06/2014   Excise, CUSTOMS
                                                                           Rajkot           Construction Co
                 15                              (Adjudication)-RAJKOT
ST/CO/10590/2015 OIA-AHM-SVTAX-                  Commissioner of Service   C.S.T.-Service   Zaverilal
ST/ORS/10232/018 000-APP-107-14- 31/07/2014      Tax-SERVICE TAX -         Tax -            Virjibhai
ST/13656/2014-DB 15                              AHMEDABAD                 Ahmedabad        Mandalia
                 OIA-AHM-SVTAX-                  Commissioner of Service   C.S.T.-Service   Shankardas
ST/CO/10581/2015
                 000-APP-107-14- 31/07/2014      Tax-SERVICE TAX -         Tax -            Bherumal
ST/13657/2014-DB
                 15                              AHMEDABAD                 Ahmedabad        Pahlajani
                 OIA-AHM-SVTAX-                  Commissioner of Service   C.S.T.-Service   Ghanshyam
ST/CO/10585/2015
                 000-APP-107-14- 31/07/2014      Tax-SERVICE TAX -         Tax -            Doulatram
ST/13658/2014-DB
                 15                              AHMEDABAD                 Ahmedabad        Pahlajani
                 OIA-AHM-SVTAX-                  Commissioner of Service   C.S.T.-Service   Ramesh
ST/CO/10588/2015
                 000-APP-107-14- 31/07/2014      Tax-SERVICE TAX -         Tax -            Kotumal
ST/13659/2014-DB
                 15                              AHMEDABAD                 Ahmedabad        Pahlajani
                 OIA-AHM-SVTAX-                  Commissioner of Service   C.S.T.-Service   Pranjivands
ST/CO/10583/2015
                 000-APP-107-14- 31/07/2014      Tax-SERVICE TAX -         Tax -            Virjibhai
ST/13660/2014-DB
                 15                              AHMEDABAD                 Ahmedabad        Mandalia
                   OIA-AHM-SVTAX-                Commissioner of Service   C.S.T.-Service
ST / 10130 / 2015-                                                                          Adani Power
                   000-APP-156-14- 18/11/2014    Tax-SERVICE TAX -         Tax -
DB                                                                                          Limited
                   15                            AHMEDABAD                 Ahmedabad
                   OIA-RAJ-EXCUS-                Commissioner of Central
ST / 11628 / 2015-                                                         C.C.E. & S.T.-   Bhuptani
                   000-APP-026-15- 09/06/2015    Excise, Customs and
DB                                                                         Rajkot           Associates
                   16                            Service Tax-RAJKOT
                   OIA-RAJ-EXCUS-                Commissioner of Central
ST / 11629 / 2015-                                                         C.C.E. & S.T.-   Hindustan
                   000-APP-027-15- 09/06/2015    Excise, Customs and
DB                                                                         Rajkot           Projects
                   16                            Service Tax-RAJKOT




Represented by:

For Appellant: Shri. S. Shukla (A.R) For Respondent : None CORAM:

HON'BLE MR. RAMESH NAIR, MEMBER (JUDICIAL) HON'BLE SHRI RAJU, MEMBER (TECHNICAL) Date of Hearing/Decision: 29.10.2018 Final Order No. A / 12469-12478 /2018 Per: Ramesh Nair Shri. S.Shukla, Ld. Superintendent (AR) appearing on behalf of the Revenue at the outset submits that the Revenue wish to withdraw these appeals in pursuance of Government's litigation policy under instruction F. No. 390/Misc/116/2017-JC dated 11.07.2018.

2. Accordingly, all the appeals are dismissed as withdrawn.

(Dictated and pronounced in the open court) (Raju) (Ramesh Nair) Member (Technical) Member (Judicial) Prachi