Custom, Excise & Service Tax Tribunal
Service Tax - Ahmedabad vs Polad Traders P Ltd on 29 October, 2018
In The Customs, Excise & Service Tax Appellate Tribunal
West Zonal Bench At Ahmedabad
Date of
Impugned
Case No Impugned Passed By Appellant Respondent
Order Detail's Order OIA-206/2012- Commissioner of Central C.S.T.-Service STC- Excise and Service Tax- Polad Traders P ST/10059/2013-DB 07/09/2012 Tax -
/AK/COMMR-A- SERVICE TAX - Ltd
Ahmedabad
/AHD AHMEDABAD
OIA-RJT-EXCUS- Commissioner of Central
C.C.E. & S.T.- Sardar
ST/13204/2014-DB 000-APP-66-14- 02/06/2014 Excise, CUSTOMS
Rajkot Construction Co
15 (Adjudication)-RAJKOT
ST/CO/10590/2015 OIA-AHM-SVTAX- Commissioner of Service C.S.T.-Service Zaverilal
ST/ORS/10232/018 000-APP-107-14- 31/07/2014 Tax-SERVICE TAX - Tax - Virjibhai
ST/13656/2014-DB 15 AHMEDABAD Ahmedabad Mandalia
OIA-AHM-SVTAX- Commissioner of Service C.S.T.-Service Shankardas
ST/CO/10581/2015
000-APP-107-14- 31/07/2014 Tax-SERVICE TAX - Tax - Bherumal
ST/13657/2014-DB
15 AHMEDABAD Ahmedabad Pahlajani
OIA-AHM-SVTAX- Commissioner of Service C.S.T.-Service Ghanshyam
ST/CO/10585/2015
000-APP-107-14- 31/07/2014 Tax-SERVICE TAX - Tax - Doulatram
ST/13658/2014-DB
15 AHMEDABAD Ahmedabad Pahlajani
OIA-AHM-SVTAX- Commissioner of Service C.S.T.-Service Ramesh
ST/CO/10588/2015
000-APP-107-14- 31/07/2014 Tax-SERVICE TAX - Tax - Kotumal
ST/13659/2014-DB
15 AHMEDABAD Ahmedabad Pahlajani
OIA-AHM-SVTAX- Commissioner of Service C.S.T.-Service Pranjivands
ST/CO/10583/2015
000-APP-107-14- 31/07/2014 Tax-SERVICE TAX - Tax - Virjibhai
ST/13660/2014-DB
15 AHMEDABAD Ahmedabad Mandalia
OIA-AHM-SVTAX- Commissioner of Service C.S.T.-Service
ST / 10130 / 2015- Adani Power
000-APP-156-14- 18/11/2014 Tax-SERVICE TAX - Tax -
DB Limited
15 AHMEDABAD Ahmedabad
OIA-RAJ-EXCUS- Commissioner of Central
ST / 11628 / 2015- C.C.E. & S.T.- Bhuptani
000-APP-026-15- 09/06/2015 Excise, Customs and
DB Rajkot Associates
16 Service Tax-RAJKOT
OIA-RAJ-EXCUS- Commissioner of Central
ST / 11629 / 2015- C.C.E. & S.T.- Hindustan
000-APP-027-15- 09/06/2015 Excise, Customs and
DB Rajkot Projects
16 Service Tax-RAJKOT
Represented by:
For Appellant: Shri. S. Shukla (A.R) For Respondent : None CORAM:
HON'BLE MR. RAMESH NAIR, MEMBER (JUDICIAL) HON'BLE SHRI RAJU, MEMBER (TECHNICAL) Date of Hearing/Decision: 29.10.2018 Final Order No. A / 12469-12478 /2018 Per: Ramesh Nair Shri. S.Shukla, Ld. Superintendent (AR) appearing on behalf of the Revenue at the outset submits that the Revenue wish to withdraw these appeals in pursuance of Government's litigation policy under instruction F. No. 390/Misc/116/2017-JC dated 11.07.2018.
2. Accordingly, all the appeals are dismissed as withdrawn.
(Dictated and pronounced in the open court) (Raju) (Ramesh Nair) Member (Technical) Member (Judicial) Prachi