Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(b) in The West Bengal Requisitioning of Vehicles Act, 1979 (b)to keep all necessary documents in respect of the vehicle as are required to be kept, under the provisions of any law for the time being in force.
