Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 582] [Entire Act] State of Punjab - Subsection Section 582(i) in The Punjab Municipal Act, 1999 (i)with fine, which may extend to the amount or with imprisonment for a term which may extend to the period, specified in that behalf in the third column of Part-I of the said Schedule or with both; and
