Chattisgarh High Court
Santosh Prasad Mishra vs Mata Rkmani Sewa Sans.Dhirapal And Ors. ... on 18 June, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 6743/2010
Santosh Prasad Mishra -v- Mata Rukmani Sewa Sansthan Dimrapal and
ors.
18-6-2018 Mr. Vishnu Kosta, Adv. for petitioner.
Shri Majid Ali, Dy. Govt. Adv. for respondents No. 2 to 4.
None for respondent No. 1 though served. List the matter for final hearing.
Sd/-
(Sharad Kumar Gupta) Vacation Judge Pathak