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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(a) in Karnataka Medical Registration Act, 1961

(a)"Council" or "Medical Council" means the [Karnataka Medical Council] [Adapted by the Karnataka Adaptations of Laws Order, 1973 w.e.f. 01.11.1973.] established under this Act;