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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(xxvi) in Usha Martin University, Jharkhand Act, 2012

(xxvi)"Teacher" means a Professor, Associate Professor, Assistant Professor/ Lecturer or such of the other person as may be appointed for imparting instruction or conducting research in the University or in a constituent college or institution and includes the Principal of a constituent college or institution, in conformity with the norms prescribed by the University Grants Commission,