Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 12 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014 12. Supplies of copies of sanctioned budget of Zila Parisha. - As soon as the budget estimates of the Zila Parishad are approved, copies thereof shall be supplied to the Government with in a period of one week
