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[Cites 0, Cited by 0] [Section 7A(2)] [Section 7A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7A(2)(i) in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976

(i)The composition money payable for any period under sub-section (1) of Section 7-A shall be computed as follows :-