Madhya Pradesh High Court
Goluguri Shriramareddy vs Merchant Agri Global Pvt.Ltd. ... on 23 February, 2018
THE HIGH COURT OF MADHYA PRADESH
MCRC-22030-2017
(GOLUGURI SHRIRAMAREDDY Vs MERCHANT AGRI GLOBAL PVT.LTD. THRU.SHRI ABHISHEK
AGRAWAL)
2
Indore, Dated : 23-02-2018
Parties through their counsel.
Learned counsel appearing for the respondent submits that the
senior counsel is out of station and prays for time to argue the matter.
sh List after two weeks.
e ad (S.K. AWASTHI) JUDGE Digitally signed by AMOL N MAHANAG Date: 2018.02.23 18:03:11 +05'30' Pr a hy ad amol M of rt ou C h ig H