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Madhya Pradesh High Court

Goluguri Shriramareddy vs Merchant Agri Global Pvt.Ltd. ... on 23 February, 2018

                        THE HIGH COURT OF MADHYA PRADESH
                                  MCRC-22030-2017
      (GOLUGURI SHRIRAMAREDDY Vs MERCHANT AGRI GLOBAL PVT.LTD. THRU.SHRI ABHISHEK
                                             AGRAWAL)


  2
  Indore, Dated : 23-02-2018
        Parties through their counsel.
        Learned counsel appearing for the respondent submits that the

senior counsel is out of station and prays for time to argue the matter.

sh List after two weeks.

e ad (S.K. AWASTHI) JUDGE Digitally signed by AMOL N MAHANAG Date: 2018.02.23 18:03:11 +05'30' Pr a hy ad amol M of rt ou C h ig H