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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(2) in The Bharathiar University Act, 1981

(2)All such regulations shall have effect from such date as the Standing Committee on Academic Affairs may direct, but every regulations so made shall be submitted as soon as may be to the Senate for its consideration at its next succeeding meeting.