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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(2) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(2)Words and expressions used in these rules and not defined, but defined in the Registration Act, 1908 (16 of 1908) or in the Indian Stamp Act, 1899 (2 of 1899), shall have the same meaning as respectively assigned to them in these Acts.