Section 30 in National Cadet Corps (Girls Division) Rules, 1949
30. [ Pre-Commission training. [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97]
- Every applicant for a Commission in the Junior or Senior Wing of the Girls' Division shall be liable to undergo pre-commission training for a period of two or three months respectively with an Armed Forces unit, school or centre.] [Rule 29 renumbeed as sub-rule(2) and sub-rule(1) inserted by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97]
