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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Sikkim - Subsection

Section 11(1)(b) in Sikkim Fisheries Act, 1980

(b)to accept compensation as damages for the loss caused to fish life as may be assessed by such officer at the prevalent market rate which shall be in addition to the compensation specified in the Schedule;