Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Tamilnadu - Subsection Section 71(ii) in Chennai City Police Act, 1888 (ii)Causing obstruction by negligence in driving cattle. - Whoever by negligence or ill-usage in driving cattle causes any mischief or obstruction by such cattle.
