Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Rules, 2011

7. Time limit for Registration.

- If all the details furnished by the Micro Finance Institution are in accordance with the requirements of Rules 3 and 6, Registration in Form 3 shall be issued within seven working days from the date of submission of Form-1 and Form 2.