Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Madhya Pradesh - Subsection

Section 69(2) in The M.P. Vanijyik Kar Niyam, 1995

(2)The order determining the liability of a dealer under sub-section (1) of Section 6 shall be in Form 57. A copy of such order shall be served on the dealer within seven days from the date of passing that order.