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Bengal Presidency - Section

Section 407 in Police Regulations, Bengal , 1943

407. Periodical reports and returns.

(a)A list of periodical reports and returns due from each police-station and floating outpost is given in Appendix XII.
(b)The original copy of every periodical report and return shall be filed at the station or post, those for the various periods, weekly, monthly, etc., being filed separately.
Miscellaneous returns shall be filed together monthly.