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State of Bihar - Section

Section 22 in Bihar State Regulation of Cold Storage Licensing Rules, 1993

22. Reservation of space.

(1)Maximum 50% of the total capacity of the Cold Storage may be reserved and such reservation may be done till 31st January.
(2)As an advance, for reservation, payment of ten percent of the hire charge is essential.
(3)If the reserve space is not utilised by whom the reservation is taken by 15th of March, in that case, the reservation shall automatically be deemed to be cancelled and shall not be entitled to take refund of the amount advanced.Form No. 1(See Rule 3)Maintenance of Log book of Refrigeration Plant
Period Voltage Oil of Motor AMP 123 Air pressure Line-pressure water
Section Pressure Pressure Condensing No. Dump Pressure
1 2 3 4 5 6 7 8
               
Chamber No.1 Chamber No. 2 Chamber No. 3lb
Dry bulb Wet bulb Humidity Dry bulb Wet bulb Humidity Dry bulb Wet bulb Humidity
9 10 11 12 13 14 15 16 17
                 
Chamber No. 4 Pre-Cooling Chamber Outside
Dry bulb Wet bulb Humidity Dry bulb Wet bulb Humidity Pressure Dry bulb Wet bulb Humidity
18 19 20 21 22 23 24 25 26 27
                   
Time of Running
Compressor No. 1 Compressor No. 2 Compressor No. 3
Start period Stop period Total period Start period Stop period Total period Start period Stop period Total period
Inside Pump Outside Pump
No. Start Stop Total Period No. Start Stop Total Period
Defreezing Chamber No. Clean Air Chamber
1 2 3 4 Pre-cooling 1 2 3 4 Pre-cooling
Electrical ConsumptionPower 440 Volt. Remarks
Manager Signature of Operator on duty1.….........................2.…........................ Technician InstructionsDate...............
Form 2Application for Licence