Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 363] [Entire Act] State of Odisha - Subsection Section 363(1) in Orissa Municipal Act, 1950 (1)The Primary Education Fund constituted under preceding section shall be lodged in such Bank or Government Treasury as the State Government may direct.