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State of Rajasthan - Section

Section 211 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

211. Applicability of general rules to Committees.

- Except for matters for which special provision is made in the rules relating to any particular Committee, the general rules in this Chapter shall apply to all Committees and if and so far as any provision in the special rules relating to a Committee is inconsistent with the general rules, the former rules shall prevail.
(b)Business Advisory Committee