Section 2(48) in West Bengal Municipal Corporation Act, 2006
(48)"household sector" includes-(a)a rural household or urban household.Explanation I. - "Rural household" shall mean a household within a rural area as defined in the West Bengal District Planning committee Act, 1994, (West Ben. Act XX of 1994).Explanation II. - "Urban household" shall mean a household within an urban area as defined in the West Bengal District Planning Committee Act, 1994.(b)a business undertaking, whether proprietorship or partnership. not being a body corporate as defined in the Companies Act, 1956, (1 of 1956) and(c)a trust for a public purpose of a charitable nature within the meaning of the Charitable and Religious Trusts Act, 1920, (14 of 1920);
