Madhya Pradesh High Court
Ajay Tirath @ China vs Abhilekh Choukse on 26 August, 2020
Author: Anjuli Palo
Bench: Anjuli Palo
1 CRR-1740-2020 The High Court Of Madhya Pradesh CRR-1740-2020 (AJAY TIRATH @ CHINA Vs ABHILEKH CHOUKSE) 1 Jabalpur, Dated : 26-08-2020 Heard through Video Conferencing. Mr. Sanjay Jharia, learned counsel for the applicant. Ms. Nalini Gurang, learned Panel Lawyer for the State. Let the default be cured within fifteen days. List thereafter.
(SMT. ANJULI PALO) JUDGE julie Signature Not Verified SAN Digitally signed by JULIE SINGH Date: 2020.08.26 15:53:40 IST