Allahabad High Court
Dr. Piyush Kumar Srivastava vs State Of U.P. And Others on 14 July, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 29 Case :- WRIT -- A No. -- 18653 of 2010 Petitioner :- Dr. Piyush Kumar Srivastava Respondent :- State Of U.P. And Others Petitioner Counsel :- Sunil Kumar SriVastaVa,A. Khare Respondent Counsel :- C. S. C.,Ajit Kr. Singh Hon'ble Sunil Ambwani J.
Hon'ble Kashi Nath PandeV.J. As prayed, list in the next cause list. Order Date :- 14.7.2010 A. Verma