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Allahabad High Court

Dr. Piyush Kumar Srivastava vs State Of U.P. And Others on 14 July, 2010

Author: Sunil Ambwani

Bench: Sunil Ambwani

Court No. - 29

Case :- WRIT -- A No. -- 18653 of 2010

Petitioner :- Dr. Piyush Kumar Srivastava

Respondent :- State Of U.P. And Others

Petitioner Counsel :- Sunil Kumar SriVastaVa,A. Khare
Respondent Counsel :- C. S. C.,Ajit Kr. Singh

Hon'ble Sunil Ambwani J.

Hon'ble Kashi Nath PandeV.J. As prayed, list in the next cause list. Order Date :- 14.7.2010 A. Verma