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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in The Orissa Betterment Charges Rules, 1958

(1)10 (Pa-Pb) C
(2)| 10 (Pa-Pb-D)-C2
Where the land was under dry cultivation prior to the supply of irrigation:Pa=Estimated value of gross produce of the land after supply of irrigation.Pb=Estimated value of gross produce of the land before supply of irrigation.C=Cost of making the land fit for advantageous irrigation.D=Difference between the cost of wet cultivation and the cost of dry cultivation.