Section 59(2) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014
(2)If the payment is required to be made in cash from departmental Chest, the payment order shall be recorded as under:-"Pay by cash out of chestRs.................. ..(Rupees........... ..........................only.)"and tor payments by means of cheque, the pay order shall run as under:-"Pay by ChequeRs ...................(Rupees......................................only.)"
