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[Cites 0, Cited by 0] [Section 7B(6)] [Section 7B] [Entire Act]

Union of India - Subsection

Section 7B(6)(c) in The Forward Contracts (Regulation) Act, 1952

(c)the maximum number of representatives of the members of the recognized association to be appointed on the governing board of the association, which shall not exceed one-fourth of the total strength of the governing board.