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[Cites 0, Cited by 0] [Section 25(1A)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(1A)(c) in Andhra Pradesh Co-Operative Societies Act, 1964

(c)[ is a member of the society for a continuous period as may be prescribed ;] [Substituted by Act No. 6 of 2005, w.e.f. 31-1-2005. A. Omitted by Andhra Pradesh Act No. 14 of 1966.]