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[Cites 0, Cited by 0] [Section 5(8)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(8)(ii) in The Hazardous Wastes (Management And Handling) Rules, 1989

(ii)[ on steps taken, by the applicant wherever feasible, for reduction and prevention in the waste generated or for recycling or reuse;] [ Substituted by S.O. 593(E), dated 20.5.2003 (w.e.f. 23.5.2003).]