Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 32] [Entire Act]

UT Chandigarh - Section

Section 5 in The Punjab Value Added Tax Act, 2005

5. In section 51, in sub-section (8), for the words, "State Government Treasury", the words "Central Treasury" shall be substituted.