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State of Andhra Pradesh - Section

Section 4 in Registration (Andhra Pradesh Second Amendment) Act, 1999

4. Amendment of Section 51.

- In Section 51 of the principal Act, in subsection (1), in the opening portion, for the words 'The following books" the words "The following books and the information storage devices as specified in subsection (1) of the Section 16" shall be substituted.