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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(4) in Andhra Pradesh Advocates' Clerks' Welfare Fund Act, 1992

(4)The custody and distribution of stamps shall be with the Andhra Pradesh Advocates' Welfare Fund Committee and the sale of the stamps shall be through recognized Bar Associations.]