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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Bombay Presidency - Subsection

Section 46(2)(iii) in The Bombay Weights and Measures (Enforcement) Act, 1958

(iii)the persons by whom, the places and intervals at which and the manner in which, the working standards shall be marked under sub-section (4) of section 3;