Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 9 in The Orissa Panchayat Samiti Budget Rules, 1969 9. The funds received by the Samiti, from the sources mentioned in Section 29 (1) of the Act, shall be taken into account while framing the Budget Estimate.
