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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Puducherry - Subsection

Section 48(2)(a) in Puducherry School Education Act, 1987

(a)No suit, prosecution or other proceeding shall lie against any authority, officer or servant of the Government for any act done or purporting to be done under this Act or any rule made thereunder without the previous sanction of the Government.