Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Uttar Pradesh - Subsection Section 80(d) in U.P. Revenue Code Rules, 2016 (d)Detail of land to be leased in the year expired on 30th September, 20.... to Bhumidhar with nontransferable rights/tenure holders in B.P.S. Form-4 (old B.P.S. Form 1-C).
