Himachal Pradesh High Court
Lt. Col Devender Kumar & Anr. vs State Of Hp & Anr. on 9 October, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Lt. Col Devender Kumar & anr. Vs State of HP & anr.
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Cr.MMO No.1260 of 2022 09.10.2023 Present: Mr. Varun Chauhan, Advocate, for the petitioners.
Mr. Raj Kumar Negi, Additional Advocate General, for respondent No.1-State. Mr. Shakti Bhardwaj, Advocate vice Mr.Ravi of Tanta, Advocate, for respondent No.2.
Cr.MMO No.1260/2022 &Cr.MP No.4049/2022 rt As per report of the learned Mediator dated 05.10.2023, the mediation proceedings have failed.
Learned vice counsel for respondent No.2 prays for and is granted six weeks' further time to file reply.
As prayed for, list on 12.12.2023.
In the meantime, interim order to continue.
( Sushil Kukreja )
October 09, 2023 Judge
(VH)
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