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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(2)(viii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(viii)To provide facilities for the training of officers and staff of Committees and the Board after assessing the demand for trained personnel in Horticulture at all levels: