Section 18 in The National Highways Tribunal (Procedure) Rules, 2003
18. Working hours of the Tribunal
- .(1) Except on Saturdays, Sundays and other pubic holidays, the office of the Tribunal shall, subject to any other order, made by the Presiding Officer remain open daily from 9.30 a.m. to 6.00 p.m. but no work unless of an urgent nature shall be admitted after 4.30 p.m. on any working day.(2)The sitting hours of the Tribunal shall ordinarily be from 10.30 a.m. to 1.30 p.m. and 2.30 p.m. to 5.00 p.m. subject to any general or special order made by the Presiding Officer.
