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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(2)(i) in Telangana Gaming (Amendment) Act, 2017

(i)clause (b) of sub-section (1), and sub-section (3) of Section 2, sub-section (1) of Section 3, Section 4, Section 5, Section 6, Section 7 and Section 8 shall be deemed to have come into force with effect on and from the 17th June, 2017;