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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Goa - Subsection

Section 41(2)(a) in The Goa Tax on Entry of Goods Act, 2000

(a)wilfully submits an untrue return, or not being already an assessee under this Act, fails to submit a return as required by the provisions of this Act or the Rules made thereunder; or