Section 5(2)(b) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

(b)in case of a private company as defined in the said Act, only if all the members of the company are citizens of India;

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