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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(1)(d) in Gujarat Industrial Development Act, 1962

(d)is convicted of an offence involving moral turpitude, he shall cease to be a [Director] [This word was substituted for the word 'member' by Gujarat 11 of 1986, Section 9 (1) (w.e.f. 01-07-1986).] of the Corporation, who in its opinion-