Punjab-Haryana High Court
Bakhtawar Singh And Others vs State Of Punjab And Others on 22 January, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.3185 of 1993
Date of Decision: 22.1.2009
Bakhtawar Singh and others
..Appellants.
Vs.
State of Punjab and others
...Respondents.
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Mr.S.N.Saini, Advocate for the appellants.
Mr.Manohar Lall, Addl.AG Punjab for the respondents.
RAKESH KUMAR JAIN, J.
For orders see separate detailed order passed in RFA No.3003 of 1993 titled as The State of Punjab and others Vs. Gurbax Singh.
(Rakesh Kumar Jain) 22.1.2009 Judge Meenu