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State of Chattisgarh - Section

Section 83 in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

83. Members to continue till successor enters upon office.

- A Chairman or a member of a Town and Country Development Authority or a Special Area Development Authority shall notwithstanding the expiration of his term, continue to hold office till his successor enters upon office.