Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of West Bengal - Subsection Section 58(a) in The Calcutta Improvement Act, 1911 (a)they shall, as far as practicable, keep the street in good repair and do all things necessary for the safety and convenience of persons using it, and
