Delhi High Court - Orders
Smt.Krishna & Anr vs Sh.Daya Chand & Ors on 20 October, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1734/2023, CM APPL. 55006/2023&CM APPL.
55007/2023
SMT.KRISHNA & ANR. ..... Petitioners
Through: None
versus
SH.DAYA CHAND & ORS. ..... Respondents
Through: None
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 20.10.2023 None appears on behalf of the Petitioner even on the second call. In the interest of justice, adjourned to 21.11.2023.
MANMEET PRITAM SINGH ARORA, J OCTOBER 20, 2023/hp Click here to check corrigendum, if any This is a digitally signed order.
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