Section 2(1)(viii) in Tamil Nadu Village Panchayats (Collection of Tax on Profession, Trade, Calling and Employment) Rules, 2000

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(viii)"Place of work" means the place where a person liable to pay tax ordinarily carries on his profession, trade, calling or employment;

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