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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(3) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(3)Nothing in this section shall be deemed to authorise any person to enter the premises or place referred LO in sub-section (2) or any part thereof unless such person professes the religion to which the premises or place belongs.