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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(d) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965

(d)A patient sent under Clauses (i) and (iii) of sub-rule (c) shall on production of a certificate in writing by the authorised medical attendant, in this behalf, be entitled to travelling allowance for the journey to the headquarters of the specialist or other Medical Officer.